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The Indian Penal Code, 1860

Latest Uploaded Cases

Murder reference; Criminal appeal; DNA evidence; Circumstantial evidence; Rape; POCSO...

Gurpreet Alias Gopi Vs. State of Punjab

Punjab & Haryana High Court 07-Sep-2026

POCSO Act, child rape, sexual assault, corroboration, victim testimony, medical...

Sh. K. Lalmuankima Vs. The State of...

Gauhati High Court 27-Mar-2026

Rape; Murder; Child victim; POCSO Act; DNA evidence; Last seen...

State of Punjab Vs. Sonu Singh

Punjab & Haryana High Court 19-Mar-2026

victim rights, privacy, criminal law

Nipun Saxena & Anr. Vs. Union of...

Supreme Court Of India 11-Dec-2018

rape law, victim protection, criminal procedure, Supreme Court India

The State of Punjab Vs. Gurmit Singh...

Supreme Court Of India 16-Jan-1996

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