[38-I. Acquisition of animals by a zoo.—
(1) Subject to the other provisions of this Act, no zoo shall
acquire, sell or transfer any wild animal or captive animal specified in Schedules I 2*** except with the
previous permission of the Authority.
(2) No zoo shall acquire, sell or transfer any wild or captive animal except from or to a recognised
zoo.]
3
[
Provided that nothing in this sub-section shall apply to a conservation breeding centre.]