38T. Annual report and audit report to be laid before Parliament.—The Central Government
shall cause the annual report together with a memorandum of action taken on the recommendations
contained therein, insofar as they relate to the Central Government, and the reasons for the non-
acceptance, if any, of any of such recommendations, and the audit report to be laid, as soon as may be
after the reports are received, before each House of Parliament.
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