Section 396, Dacoity with murder
The Indian Penal Code,... Section 396 0
Section Background:

Playlists in this Section

The Indian Penal Code, 1860

Latest Uploaded Cases

Criminal Appeal, Patna High Court, Dacoity, Conviction Quashed, Test Identification...
Maheshwari Mandal @ Bachi Mandal @ Bachu...
Patna High Court 01-Jul-2026
civil dispute, contract law
Issac @ Kishor Vs. Ronald Cheriyan and...
Supreme Court Of India 23-Jan-2018
criminal appeal, sentencing, criminal justice
Umesh Kamat Vs. State of Bihar
Supreme Court Of India 13-Jan-2005
criminal law, MP case, conviction appeal, Supreme Court India
State of Madhya Pradesh and Anr. Vs....
Supreme Court Of India 06-Feb-2003
criminal law, Bihar case, evidence law, Supreme Court India
Mahmood and Ors. Vs. The State of...
Supreme Court Of India 16-Feb-2000
criminal law, Bihar case, conviction review, Supreme Court India
Kalika Tiwari and Ors. Etc. Vs. State...
Supreme Court Of India 25-Mar-1997
criminal appeal, evidence law, Bihar
Munni Singh and Ors. Vs. State of...
Supreme Court Of India 21-Apr-1992
Kehar Singh and Anr. Etc. Vs. Union...
Supreme Court Of India 16-Dec-1988

Description

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu

Add research context Type to filter