4. Appointment of Chairperson and Members on recommendations of Selection
Committee.—
(1) The Chairperson and Members shall be appointed by the President after obtaining the
recommendations of a Selection Committee consisting of—
(a) the Prime Minister—Chairperson;
(b) the Speaker of the House of the People—Member;
(c) the Leader of Opposition in the House of the People—Member;
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(d) the Chief Justice of India or a Judge of the Supreme Court nominated by him—Member;
(e) one eminent jurist, as recommended by the Chairperson and Members referred to in clauses
(a) to
(d) above, to be nominated by the President—Member.
(2) No appointment of a Chairperson or a Member shall be invalid merely by reason of any vacancy
in the Selection Committee.
(3) The Selection Committee shall for the purposes of selecting the Chairperson and Members of the
Lokpal and for preparing a panel of persons to be considered for appointment as such, constitute a Search
Committee consisting of at least seven persons of standing and having special knowledge and expertise in
the matters relating to anti-corruption policy, public administration, vigilance, policy making, finance
including insurance and banking, law and management or in any other matter which, in the opinion of the
Selection Committee, may be useful in making the selection of the Chairperson and Members of the
Lokpal:
Provided that not less than fifty per cent. of the members of the Search Committee shall be from
amongst the persons belonging to the Scheduled Castes, the Scheduled Tribes, Other Backward Classes,
Minorities and women:
Provided further that the Selection Committee may also consider any person other than the persons
recommended by the Search Committee.
(4) The Selection Committee shall regulate its own procedure in a transparent manner for selecting
the Chairperson and Members of the Lokpal.
(5) The term of the Search Committee referred to in sub-section
(3), the fees and allowances payable
to its members and the manner of selection of panel of names shall be such as may be prescribed.
