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Latest Uploaded Cases

POCSO Act, child witness, fair trial, death sentence, acquittal, tutoring,...

State of Tamil Nadu Vs. Chandran

Madras High Court 08-Sep-2026

Rape; Murder; Child victim; POCSO Act; DNA evidence; Last seen...

State of Punjab Vs. Sonu Singh

Punjab & Haryana High Court 19-Mar-2026

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