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Rape case; Delhi High Court; Chandrasekharan Sudha; Section 376 IPC;...

Shri Rajender Prasad Jindal Vs. State Of...

Delhi High Court 02-Sep-2026

Criminal Appeal, Karnataka High Court, Culpable Homicide, Murder, IPC Section...

Shekarappa & Anr. Vs. The State Of...

Karnataka High Court 02-Sep-2026

Chhattisgarh High Court, Criminal Appeal, Murder, IPC Section 302, Circumstantial...

Pappu Lahare Vs. State of Chhattisgarh

Chhattisgarh High Court 07-Aug-2026

Murder conviction, Chhattisgarh High Court, Circumstantial evidence, Section 106 Evidence...

Prem Singh Meshram Vs. State of Chhattisgarh

Chhattisgarh High Court 06-Aug-2026

Supreme Court; Criminal Appeal; Section 374 Cr.P.C.; Section 415 BNSS;...

Vishnu Kumar Gupta Vs. State of Madhya...

Supreme Court Of India 30-Jul-2026

Chhattisgarh High Court; CRA 2050 of 2024; Kidnapping; Sexual Assault;...

Laxminarayan Alias Laxman Vs. State of Chhattisgarh

Calcutta High Court 09-Jul-2026

Avtar Singh Tari, State of Punjab, CRA-D-751-2026, UAPA, SC/ST Act,...

Avtar Singh alias Tari Vs. State of...

Punjab & Haryana High Court 27-May-2026

Delhi High Court, Culpable Homicide, Murder, IPC 304 Part II,...

Sanjay and Pradeep Vs. State Govt. of...

Delhi High Court 08-Apr-2026

NDPS Act, drug trafficking, criminal appeal, Section 42, Section 50,...

Chhotu @ Sk. Jamir and Prabhat @...

Orissa High Court 13-Mar-2026

Delhi High Court, Criminal Appeal, Section 302 IPC, Section 304...

Jitender@Babu Vs. State Nct Of Delhi

Delhi High Court 27-Feb-2026

Sikkim High Court, Bail, Suspension of Sentence, POCSO Act, Criminal...

Sachin Rai Vs. State Of Sikkim

Sikkim High Court 30-Oct-2025

Section 415, Appeals from convictions