Section 430, Suspension of sentence pending appeal; release of appellant on bail
The Bharatiya Nagarik Suraksha... Section 430
Section Background:

Playlists in this Section

Latest Uploaded Cases

POCSO Act, medical evidence, expert witness, suspension of sentence, Madras...
Nambu Kaleeswaran & Selvaraj Vs. The State...
Madras High Court 19-Aug-2026
Himachal Pradesh High Court, Kuldeep Singh Rana, NDPS Act, Suspension...
Kuldeep Singh Rana Vs. State of Himachal...
Himachal Pradesh High Court 07-Apr-2026
Criminal Appeal; Murder; IPC Section 302; Domestic Violence; Madhya Pradesh...
Shankar Baiga Vs. The State Of Madhya...
Madhya Pradesh High Court 06-Jan-2026
Sikkim High Court, Bail, Suspension of Sentence, POCSO Act, Criminal...
Sachin Rai Vs. State Of Sikkim
Sikkim High Court 30-Oct-2025
Sikkim High Court, Buddha Raj Rai, POCSO Act, bail, sentence...
Buddha Raj Rai Vs. State Of Sikkim
Sikkim High Court 16-Sep-2025

Description

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu

Add research context Type to filter