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The Indian Penal Code, 1860

Latest Uploaded Cases

Gopi Sahaya Puruna, State, Criminal Appeal, sentence enhancement, consecutive sentences,...

Gopi @ Sahaya Puruna Vs. The State,...

Supreme Court Of India 18-Aug-2026

administrative law, service rules, disciplinary action

Kanwar Pal Singh Gill Vs. State (Admn.,...

Supreme Court Of India 18-Dec-2019

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