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The Indian Penal Code, 1860

Latest Uploaded Cases

criminal trespass, Forest Act, acquittal, High Court Himachal Pradesh, encroachment,...

State of H.P. Versus Purshottam Singh

Himachal Pradesh High Court 01-Apr-2026

Himachal Pradesh High Court, acquittal, encroachment, criminal trespass, Indian Forest...

State of H.P. Vs. Kalyan Singh

Himachal Pradesh High Court 01-Apr-2026

bail, PMLA, money laundering, speedy trial, Article 21, economic offence,...

Vikas Bansal Vs. Directorate of Enforcement (ED)

Himachal Pradesh High Court 12-Mar-2026

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