Section 5, Power to give directions
The Environment (Protection) Act,... Section 5 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

Article 21, JSPCB, Public Interest Litigation Jharkhand, M. S. Sonak,...
Jharkhand Human Rights Conference-Jhrc Vs. The State...
Jharkhand High Court 26-Feb-2026
real estate law, consumer law
Ambience Developers & Infrastructure Pvt. Ltd. VERSUS...
Supreme Court Of India 20-Jan-2026
Vanashakti Vs. Union Of India
Supreme Court Of India 16-May-2025
State Of Uttar Pradesh & Anr. Vs....
Supreme Court Of India 08-May-2025
PSU service law, disciplinary action, IOCL
M/S Indian Oil Corporation Limited Vs. V....
Supreme Court Of India 14-Mar-2023
environmental law, polluter pays, public interest litigation, Supreme Court India
Indian Council For Enviro-Legal Action Vs. Union...
Supreme Court Of India 13-Feb-1996

Description