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The Narcotic Drugs and Psychotropic Substances, Act, 1985

Latest Uploaded Cases

criminal law, procedure

RAJESH SARKAR vs. THE STATE OF ASSAM...

Gauhati High Court 19-Feb-2026

criminal law, administrative law

Sh. Jalal Hussain Barrbhuiya Vs. The State...

Gauhati High Court 09-Feb-2026

criminal law, evidence law

Shivam Pratap Singh Vs. State Of Chhattisgarh

Chhattisgarh High Court 15-Jan-2026

NDPS law, criminal law

Intelligence Officer, Narcotic Control Bureau Vs. D.Maria...

Madras High Court 12-Jan-2026

Shahi Mahatma Vs. State of Himachal Pradesh

Himachal Pradesh High Court 08-Jan-2026

Dharmendra Sahu Vs. State of Chhattisgarh

Chhattisgarh High Court 07-Jan-2026

Kalu Ram @ Chandey Ram Vs. State...

Himachal Pradesh High Court 05-Jan-2026

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