Section 53, Power to invest officers of certain departments with powers of an officer-in-charge of a policestation.

The Narcotic Drugs and Psychotropic... Section 53 0

Section Background:

Playlists in this Section

The Narcotic Drugs and Psychotropic Substances, Act, 1985

Latest Uploaded Cases

Junaid Hussain Haveri Vs. Union Of...

Karnataka High Court 08-Jan-2026

Gaurav Sharma Vs. State of H.P.

Himachal Pradesh High Court 05-Jan-2026