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The Specific Relief Act, 1963

Latest Uploaded Cases

Settled possession, Gratuitous licensee, Dispossession, 6 months limitation, Section 115...

Ashok Kacharu Gaikwad vs. Rev. Samuel Shankar...

Bombay High Court 27-Feb-2026

land law, administrative law

Matam Ashok Kumar And Another Vs. State...

Andhra Pradesh High Court 07-Jan-2026

civil dispute, property law, ownership rights

Shivshankara & Anr Vs. H.P. Vedavyasa Char

Supreme Court Of India 29-Mar-2023

property dispute, succession law, civil litigation

Manik Majumder and Others Vs. Dipak Kumar...

Supreme Court Of India 13-Jan-2023

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