71. Annual Report of Authority.—
(1) The Authority shall submit an annual report to the Central
Government in such manner as may be prescribed.
1. Subs. by Act 4 of 2018, s. 3 and the second Schedule, for “mentioned at
(d) to
(f)” (w.e.f. 5-1-2018).
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(2) The Central Government shall cause the annual report of Authority to be laid before each House
of Parliament.
