Section 8, Liability of person in possession, not as owner, to deliver to persons entitled to immediate possession

The Specific Relief Act, 1963 Section 8 0

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The Specific Relief Act, 1963

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civil dispute, property law, ownership rights

Shivshankara & Anr Vs. H.P. Vedavyasa Char

Supreme Court Of India 29-Mar-2023

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