Section 84, Act of a person of unsound mind
The Indian Penal Code, 1860 Section 84 0
Section Background:

Latest Uploaded Cases

Prem Ram @ Prem Ravidas Vs. The...
Jharkhand High Court 25-Feb-2026
criminal law, Maharashtra case, conviction review, Supreme Court India
Shrikant Anandrao Bhosale Vs. State of Maharashtra
Supreme Court Of India 26-Sep-2002

Description