Section 86, Offence requiring a particular intent or knowledge committed by one who is intoxicated
The Indian Penal Code,... Section 86 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

Prem Ram @ Prem Ravidas Vs. The...
Jharkhand High Court 25-Feb-2026
Bas Dev Vs. The State Of PEPSU
Supreme Court Of India 17-Apr-1956

Description

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu


💡 New Advocate? Don’t worry! Working without senior support today? Turn on Client Advisory to get instant legal strategies, practical angles, and precedent-backed options for your client.

Add research context Type to filter