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The Jamia Millia Islamia Act, 1988

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Legal Section

9. Officers of the University.—

The following shall be the officers of the University:—

(i) the Amir-i-Jamia (Chancellor); (ii) the Shaikh-ul-Jamia (Vice-Chancellor); (iii) the Naib Shaikh-ul-Jamia (Pro-Vice-Chancellor); 5 (iv) the Musajjil (Registrar);

(v) the Deans of Faculties; (vi) the Dean of Students’ Welfare; (vii) the Finance Officer; and (viii) such other officers as may be declared by the Statutes to be officers of the University.

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