Section 9, Saving of power to order partly partition and partly sale.
The Partition Act, 1893 Section 9 0
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The Partition Act, 1893

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9. Saving of power to order partly partition and partly sale.—
In any suit for partition the court may, if it shall think fit, make a decree for a partition of part of the property to which the suit relates and a sale of the remainder under this Act.

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