Section 9, Aggravated sexual assault
The Protection Of Children... Section 9 0
Section Background:

Latest Uploaded Cases

criminal law, procedure
Ranjan Deka Vs. The State Of Assam...
Gauhati High Court 30-Jan-2026
Sikkim High Court, Buddha Raj Rai, POCSO Act, bail, sentence...
Buddha Raj Rai Vs. State Of Sikkim
Sikkim High Court 16-Sep-2025
right to privacy, adolescents rights, fundamental rights
In Re: Right To Privacy of Adolescents...
Supreme Court Of India 23-May-2025

Description