☰
×
Section 96, Application of other laws not barred.
The Rights of Persons... Section 96 0
Section Background:

Playlists in this Section

The Rights of Persons with Disabilities Act, 2016

Latest Uploaded Cases

Description

Legal Section
96. Application of other laws not barred.—
The provisions of this Act shall be in addition to, and not in derogation of, the provisions of any other law for the time being in force.