0  07 Jan, 2010
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Abdul Razak (D) Through Lrs. and Ors. Vs. Mangesh Rajaram Wagle and Ors.

  Supreme Court Of India Civil Appeal /55/2010
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Case Background

The appellants, Abdul Razak through Legal representatives, were aggrieved by an order of the Bombay High Court, Goa Bench, which allowed a writ petition by the respondents, Mangesh Wagle And ...

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