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The case presents a legal contention between Aniruddha Khanwalkar and Sharmila Das, centering on allegations of cheating and bigamy. The appellant asserts that the respondent misrepresented her marital status, having
...claimed to be in the process of divorce while concealing her ongoing marriage. Following a police complaint and subsequent court action, the Sessions Court dismissed certain charges while upholding others, prompting the appellant to escalate the matter to the Supreme Court.
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Applied Acts & Sections
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