Welcome back to Caseon!
Log in today and discover expertly curated legal audios and how our AI-powered, tailor-made responses can empower you to navigate the complexities of your case.
Stay ahead of the curve—don’t miss out on the insights that could transform your legal practice!
The case involves interpretation of UGC Regulations 1985 and the Indira Gandhi
National Open University (IGNOU) Act 1985 regarding minimum standards for
degrees awarded through distance education.
Legal Notes
Add a Note....