Aruna Shanbaug case, euthanasia judgment
0  07 Mar, 2011
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Aruna Ramchandra Shanbaug Vs. Union of India and Others

  Supreme Court Of India Writ PetitionCriminal /115/2009
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Case Background

This case revolves around the assault of petitioner, Aruna Ramchandra Shanbaug and her condition after she was hospitalized.

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