Bablu Mubarik Hussain case
0  12 Dec, 2006
Listen in 1:55 mins | Read in 25:00 mins
EN
HI

Bablu @ Mubarik Hussain Vs. State of Rajasthan

  Supreme Court Of India Criminal Appeal /1302/2006
Link copied!

Case Background

The appellant, Bablu, was convicted of murdering his wife, Anisha, and their four children, Gulfsha, Nisha, Anta @ Munni, and Babu, by strangulation. The trial court imposed a death sentence, ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....