criminal law, investigation, constitutional rights
0  26 Aug, 2010
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Babubhai Vs. State of Gujarat & Ors. Etc.

  Supreme Court Of India Criminal Appeal /1599/2010
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Case Background

These appeals and other connected appeals have been preferred against the judgment and order dated 22.12.2009 of the High Court of Gujarat at Ahmedabad, passed in Special Criminal Application Nos.

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