property dispute
0  21 Nov, 2008
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Baldev Singh Mann Vs. Surjit Singh Dhiman

  Supreme Court Of India Civil Appeal /3700/2007
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Case Background

This appeal has been preferred under section 116A of the Representation of the People Act, 1951 (hereinafter referred to as the said Act) against the judgment dated 8.12.2006 passed by the High Court ...

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