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property dispute, legal heirs, succession rights, civil litigation
0  03 Apr, 2020
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Bhagwat Sharan (Dead Thr. Lrs. Vs. Purushottam & Ors.

  Supreme Court Of India Civil Appeal /6875/2008
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Case Background

☐The plaintiff Bhagwat Sharan, who filed the suit is the son of Radha Krishan and grandson of Umrao Lal.

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