0  10 Mar, 2021
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Bharat Sanchar Nigam Ltd. & Anr. Vs. M/S Nortel Networks India Pvt. Ltd.

  Supreme Court Of India Civil Appeal /843-844/2021
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Case Background

The present Appeals raise two important issues for our consideration : (i)the period of limitation for filing an application under Section 11 of theArbitration and Conciliation Act, 1996 (“the 1996 ...

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