1  06 Jan, 2021
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Bhaven Construction Through Authorised Signatory Premjibhai K. Shah Vs. Executive Engineer Sardar Sarovar Narmada Nigam Ltd.& Anr.

  Supreme Court Of India Civil Appeal /14665/2015
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Case Background

This civil appeal raises an important question of law concerning arbitration law in India and special enactments enacted by States concerning public works contract.

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