commercial contract, construction dispute, liability law, Supreme Court
0  21 Aug, 2003
Listen in mins | Read in 15:00 mins
EN
HI

Bihar State Mineral Development Corpn. and Anr. Vs. Encon Builders (I) Pvt. Ltd.

  Supreme Court Of India Civil Appeal /2025/1997
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....