RTI Act, judicial transparency, right to information, constitutional law
0  13 Nov, 2019
Listen in 01:59 mins | Read in 340:00 mins
EN
HI

Central Public Information officer, Supreme Court of India Vs. Subhash Chandra Agarwal

  Supreme Court Of India Civil Appeal /10044/2010
Link copied!

Case Background

This ruling will adjudicate the appeals lodged by the Central Public Information Officer and the Secretary General of the Supreme Court of India against Subhash Chandra Agarwal, addressing the degree ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....