housing allotment, property dispute
0  22 Sep, 2010
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Chandigarh Housing Board Vs. Avtar Singh and Others

  Supreme Court Of India Civil Appeal /8203/2010
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Case Background

With a view to promote private housing and optimum utilization of the land in Chandigarh by constructing multi- storied structures, the Administrator, union territory, Chandigarh framed a scheme ...

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