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0  25 Apr, 2023
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Chandrabali Singh Yadav Vs. Union of India through the Secretary

  Jharkhand High Court L.P.A. No. 45 of 2020
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Case Background

The present Interlocutory Application has been filed for condonation of delay of days in filing the instant appeal

Bench
Justice Subhash Chand (Addl.) Justice Sujit Narayan Prasad
Applied Acts & Articles

No Acts & Articles mentioned in this case

Reference cases