0  17 Sep, 2019
Listen in mins | Read in 30:00 mins

College Trust and Management Society & Ors. Vs. Director of Public Instructions & Ors.

  Supreme Court Of India Civil Appeal /9828/2013
Link copied!

Case Background

This Appeal is filed in supreme court of India under Section of CPC for dismissing the writ petition on the ground that non-governmental organizations does not fall within the ambit ...

Bench

Applied Acts & Articles

No Acts & Articles mentioned in this case

Reference cases