0  08 Nov, 2019
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Council For Technical Education Vs. Shri Prince Shivaji Maratha Boarding House’S College of Architecture & Ors.

  Supreme Court Of India Civil Appeal /364/2005
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Case Background

The case arises from a longstanding dispute between the Council of Architecture CoA and the All India Council for Technical Education AICTE regarding their respective authorities and roles in approving ...

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