service law, disciplinary action, government employment, Supreme Court India

0 31 Mar, 2000
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Council of Scientific and Industrial Research and Ors. Vs. Dr. Ajay Kumar Jain

Supreme Court Of India Civil Appeal /6806/1995

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Case Background

☐The present appeal by C.S.I.R. arising out of special leave before the Supreme Court is in contention to the decision of the Central Administrative Tribunal regarding the Original Application filed ...

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