0  24 Dec, 2024
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Courts on its Own Motion Vs. Union of India & Ors.

  Delhi High Court W.P.(C) 7594/2018
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Case Background

On the last date i.e., 20th December, 2024, Mr. Aggarwal, ld. ASC showed the constitution of a Special Task Force (STF) under the Chairmanship of Chief Engineer, I& FCD consisting ...

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