0  28 Feb, 2020
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Delhi Golf Club Employees Union Vs. Union of India and Ors

  Delhi High Court W.P.(C)/5440/2020
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Case Background

Feeling aggrieved and dissatisfied with the impugned judgment and order dated 25.09.2019 passed by the High Court of Uttarakhand at Nainital in Writ Petition (PIL) No. 31 of 2016, the District Bar ...

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