university service, disciplinary action, administrative law, judicial review, education law
0  01 Dec, 2021
Listen in 00:44 mins | Read in 34:05 mins
EN
HI

Dr. G. Sadasivan Nair Vs. Cochin University of Science and Technology Represented By Its Registrar, & Ors.

  Supreme Court Of India Civil Appeal /6994/2021
Link copied!

Case Background

The appellant, Dr. G. Sadasivan Nair, appointed as a lecturer at Cochin University of Science and Technology in 1984 after practicing law and pursuing a Ph D., challenged the university's ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....