real estate dispute, homebuyers rights, builder liability, contract law, civil remedies
0  14 Dec, 2021
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E S Krishnamurthy & Ors. Vs. M/S Bharath Hi Tech Builders Pvt. Ltd.

  Supreme Court Of India Civil Appeal /3325/2020
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Case Background

The present appeal is filed in the supreme court under the civil appellate Jurisdiction against the judgement of the National Company Law Appellate Tribunal

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