0  17 Mar, 2025
Listen in mins | Read in mins
EN
HI

Gangubai Raghunath Ayare Vs. Gangaram Sakharam Dhuri (D)Thr. Lrs And Ors.

  Supreme Court Of India Civil Appeal /3183/2009
Link copied!

Case Background

The dispute revolves around the transfer of an undivided share in a property by a co-owner and the rights of the transferee in such a case. The suit was filed ...

Bench

Applied Acts & Sections

Reference cases

Description

Legal Notes

Add a Note....