0  17 Oct, 2014
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Gunmala Sales Private Ltd. Vs. Anu Mehta & Ors.

  Supreme Court Of India Criminal Appeal /2228/2014
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Case Background

The case was originally filed before the Chief Metropolitan Magistrate, Calcutta, under Section 138 of the NI Act. After the Calcutta High Court quashed proceedings against some directors, Gunmala Sales ...

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