In Sessions Trial No.234 of 2008, six accused persons, namely, Sanjay @ Sonu, Rijwan, Haseen Khan, Hari Om @ Hero, Saurabh @ Sanju, Rafique @ Bhaiye @ Fareed were tried ... for having committed offences punishable under Sections 396, 412 of IPC1 and under Section 3(2)(v) of the SC/ST2 Act.