0 06 Jan, 2026
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IFGL Refractories Ltd. Vs. Orissa State Financial Corporation & Ors.

Supreme Court Of India Civil Appeal /66/2026

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Case Background

Bench

Applied Acts & Sections

Section 391 – The Companies Act, 2013
Section 394 – The Companies Act, 2013
Article 226 – The Constitution of India 1950

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