industrial regulation, environmental law, state policy, administrative law

0 30 Jul, 2019
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Indsil Hydro Power & Manganese Ltd. Vs. State of Kerala & Ors Etc

Supreme Court Of India Civil Appeal /5943/2019

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Case Background

These appeals arise from the judgment of a Division Bench of the HighCourt of Kerala dated 21 August 2015. The High Court has dismissed the writproceedings instituted by the appellant ...

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