right to identity, educational records, CBSE, dignity, constitutional rights

0 03 Jun, 2021
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Jigya Yadav (Minor) (Through Guardian/Father Hari Singh) Vs. C.B.S.E. (Central Board of Secondary Education) & Ors

Supreme Court Of India Civil Appeal /3905/2011

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Case Background

The present case involves a batch of 22 petitions wherein questions relating to correction/ change in name / surname/ date of birth of candidates or their parents in the certificates ... issued by the Board have been raised.

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