25 Feb, 2026
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Jitendra S/O Shri Mahaveer Meena & Others Vs. Staff Selection Commission & Others

  Rajasthan High Court S. B. Civil Writ Petition No. 3031/2024
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Case Background

As per case facts, the Staff Selection Commission advertised Constable (GD) posts in 2021. While SSF vacancies were all-India, CAPF vacancies were state/UT-wise. Candidates could apply from their origin or ...

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Applied Acts & Sections

Reference cases

Pankaj Kumar Vs. State of Jharkhand & Ors.

01:59 mins | 0 | 19 Aug, 2021

Heera Lal and Anr. Vs. State of Rajasthan

2:00 mins | 0 | 24 Apr, 2017

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